Shri Sunil Kumar Jindal Prop. ... vs Union Of India Through Its ...
2023 Latest Caselaw 4452 Bom

Citation : 2023 Latest Caselaw 4452 Bom
Judgement Date : 28 April, 2023

Bombay High Court

Shri Sunil Kumar Jindal Prop. ... vs Union Of India Through Its ... on 28 April, 2023

Bench: Avinash G. Gharote

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

        MISC.CIVIL APPLICATION NO. 543 OF 2022
                          In
                    STAMP NO. OF

 Shri Sunil Kumar Jindal Prop. Reliance Electric....PETITIONER
 Work Through P.o.a. Shri Vivek Kumar
             V/S
 Union Of India Through Its Executive Engineer....RESPONDENT

(e), Nagpur And Others

YOGESH D. SHUKLA for Petitioner for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G.

GHAROTE J DATE : 28th April, 2023 P.C. :