Shri. Simon Joseph (All Appellant ... vs 1) Smt. Bhagubai Vithu Pawshe And ...
2023 Latest Caselaw 4450 Bom

                                                                919.sa.367.2019.doc


 Harish
            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   CIVIL APPELLATE JURISDICTION
                        SECOND APPEAL NO. 367 OF 2019

 1. Shri. Simon Joseph (deceased)
 2. Shri. Nirpado Makhal & Ors.
 (Through Power of Attorney)
 Mrs. Asha Vinod Singh.                               ...Appellant
       Versus
 Smt. Bhagubai Vithu Pawshe & Ors.                    ...Respondents

 Mr. Rajesh P. Khobragade, for the Appellant in SA/367/2019.
 Mr. Nikhil Mallelwar i/b Sachin Pawar, for the Appellant In
 SA/49/2019.

                               CORAM : MADHAV J. JAMDAR, J.

DATE : 28th April, 2023

P.C.:

1. Mr. Mallelwar, learned counsel appearing for the Petitioner

states that, there is a companion Second Appeal No. 49 of 2019

pending challenging the same impugned judgment and decree as

impugned in the present Second Appeal. Let the said Second

Appeal No. 49 of 2019 be placed along with the present Second

Appeal on 2nd May, 2023.

2. In the present Second Appeal Sanjay Raghunath Raundale

has filed Vakalatnama. However, today none appears for the

Respondents.

3. To give one more opportunity to the Respondents, stand

over to 2nd May, 2023.

(MADHAV J. JAMDAR, J.)