Oil And Natural Gas Corporatiojn ... vs Petroleum Employees Union And 24 ...
2023 Latest Caselaw 4435 Bom

                                                                        Board Sr.No.:-904

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

         LETTER PATENT APPEAL NO. 337 OF 2011
                          In
              WRIT PETITION 6216 OF 2011

 Oil And Natural Gas Corporatiojn Ltd.             ....APPELLANT
            V/S
 Petroleum Employees Union And 24 Ors.           ....RESPONDENT

WITH INTERIM APPLICATION NO. 1860 OF 2022 In Letter Patent Appeal 337 OF 2011

Oil Field Emplyees Association (ofea) Thr. ....PETITIONER President Shaligram G Mishra V/S Oil And Natural Gas Corporatiojn Ltd. ....RESPONDENT

WITH INTERIM APPLICATION NO. 1860 OF 2022 In Letter Patent Appeal 337 OF 2011

Oil Field Emplyees Association (ofea) Thr. ....PETITIONER President Shaligram G Mishra V/S Oil And Natural Gas Corporatiojn Ltd. ....RESPONDENT

WITH CIVIL APPLICATION IN LPA NO. 240 OF 2013

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In Letter Patent Appeal 337 OF 2011

M/s. Petroleum Employees Union And Anr. ....APPLICANT V/S Oil And Natural Gas Corporation Ltd. And ....RESPONDENT Others

WITH CIVIL APPLICATION IN LPA NO. 47 OF 2018 In Letter Patent Appeal 337 OF 2011

Petroleum Employees Union Rasayan Bhavan ....APPLICANT V/S Oil And Natural Gas Corporation Limited And....RESPONDENT Ors.

WITH CIVIL APPLICATION IN LPA NO. 402 OF 2011 In Letter Patent Appeal 337 OF 2011

Oil And Natural Gas Corporatiojn Ltd. ....APPLICANT V/S Petroleum Employees Union And 24 Ors. ....RESPONDENT

WITH INTERIM APPLICATION NO. 1708 OF 2021 In Letter Patent Appeal 337 OF 2011

Oil And Natural Gas Corporatiojn Ltd. ....PETITIONER V/S Petroleum Employees Union And 24 Ors. ....RESPONDENT

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WITH CIVIL APPLICATION IN LPA NO. 298 OF 2013 In Letter Patent Appeal 337 OF 2011

Oil And Natural Gas Corporation Ltd. ....APPLICANT V/S Petroleum Employees Union And Ors ....RESPONDENT

WITH CIVIL APPLICATION IN LPA NO. 25 OF 2019 In Letter Patent Appeal 337 OF 2011

Petroleum Employees Union And Anrs ....APPLICANT V/S Oil And Natural Corporation Ltd And Ors ....RESPONDENT

Mr. J. P. Cama, Senior Adv. a/w Mr. Gobindram D. Talreja and Mr. Rahul Mantri i/b Gobindram D. Talreja & Asso.for Petitioner Mr. Shaligram Mishra for Intervenior Mr. Sanjay Sanghvi, SR. Adv. a/w Ms. Rohini Thyagarajan, Mr. R. D. Bhat & Mr. Avinash Belge for Respondent no. 1 &2, Mr. Sandeep Mahadik i/b Mr. Abhay Kulkarni for R. no. 3, Mr. Ashutosh Mishra for UOI / Respondent.

CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE RAJESH S. PATIL, JJ DATE : 28th April, 2023

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P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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