Sr. Superintendent Post Office ... vs Smt. Radhabai Damodar Kanitkar ...
2023 Latest Caselaw 4416 Bom

2023:BHC-AS:13116
                                                                                   927.ia.3868.2023.doc


                    Harish

                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     CIVIL APPELLATE JURISDICTION
                                  INTERIM APPLICATION NO. 3868 OF 2023
                                                  IN
                            CIVIL REVISION APPLICATION (ST) NO.10828 OF 2023

                    Sr. Superintendent Post Office & Anr.                  ...Applicants
                    In the matter between
                    Sr. Superintendent Post Office & Anr.                  ...Applicants
                             Versus
                    Smt. Radhabai Damodar Kanitkar & Ors.                  ...Respondents

                    Mr. A. S. Khandeparkar, Senior Advocate a/w Mr. Niranjan P.
                    Shimpi for the Applicants.
                    Mr. S. A. Rajeshirke, for the Respondents.

                                               CORAM : MADHAV J. JAMDAR, J.

                                               DATE   :       28th April, 2023
                    P.C.:

1. There is delay of 257 days in filing the Civil Revision

Application. However, earlier Second Appeal was filed on 5 th

September, 2020 challenging the impugned judgment and decree

dated 24th September, 2019 and the said Second Appeal was

withdrawn on 13th March, 2023.

2. Mr. Rajeshirke, learned counsel appearing for the

contesting Respondents strongly opposes the Interim Application.

3. However, for the reasons set out in the Interim Application

the same is allowed in terms of prayer clause (a).

927.ia.3868.2023.doc

4. The Interim Application is disposed of in above terms with

no order as to costs.

(MADHAV J. JAMDAR, J.)