World Crest Advisors Llp vs Catalyst Tursteeship Ltd. And 9 ...
2023 Latest Caselaw 4206 Bom

                                                                               Board Sr.No.:-1

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

 INTERIM APPLICATION LODGING NO. 29574 OF 2021
                      In
         COMMERCIAL SUIT 189 OF 2022

 World Crest Advisors Llp                              ....PETITIONER
             V/S
 Catalyst Tursteeship Ltd. And 9 Others              ....RESPONDENT

Sr. Adv. Navroz Seervai, a/w Ms. Gulnar Mistry mr. Manish Desai, a/w Mr. Subit Chakrabarti, Ms. Khushnumah Banerjee and Ms. Antara Kalambi i/b ANB Legal for Applicant/Plaintiff. Sr. Adv. Zal Andhyarujina a/w adv. Maithili Parikh, Tanya Mehta, Adv. Vaibhavi Bhalerao i/b DSK Legal for Resp. No. 3. (Dish TV) Sr. Adv .Darius Khambata a/w Adv. Shyam Kapadia a/w Adv. Ammar Faizullabhoy a/w Adv. Indranil Deshmukh, Adv. Gath Prakash, Adv. Nidhi Asher and Adv. Arushi Poddar i/b Cyril Amarchand Mangaldas for Def. No. 2 (Yes Bank Limited) and Def. No. 10 (J. C. Flowers Asset Reconstruction Private Ltd.) Adv. Indranil Deshmukh, Adv. Gath Prakash, Adv. Nidhi Asher and Adv. Arushi Poddar i/b Cyril Amarchand Mangaldas for Def. No. 1 (Catalyst Trusteeship Limited.)

CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 25th April, 2023

Page 1/2

P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

Page 2/2