Kiran Raghunath Dalvi vs The State Of Maharashtra
2023 Latest Caselaw 3877 Bom

Citation : 2023 Latest Caselaw 3877 Bom
Judgement Date : 18 April, 2023

Bombay High Court

Kiran Raghunath Dalvi vs The State Of Maharashtra on 18 April, 2023

Bench: M.S. Sonak, Prakash Deu Naik

Osk                                                             201-Apeal-299-2018.odt



                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                           CRIMINAL APPELLATE JURISDICTION

                            CRIMINAL APPEAL NO. 299 OF 2018

Kiran Raghunath Dalvi                                       ... Appellant
      V/s.
The State of Maharashtra                                    ... Respondent


Mr. Daulat G. Khamkar for Appellant.
Mrs.M.M. Deshmukh, A.P.P. for Respondent-State.


                                          CORAM : A. S. GADKARI AND
                                                  PRAKASH D. NAIK, JJ.

DATE : 18th April 2023.

P.C. :

. Closed for Judgment.

[ PRAKASH D. NAIK, J. ] [ A.S. GADKARI, J. ]

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