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Shri. Bhagwan Shivling Kendale ... vs The State Of Maharashtra And Ors
2023 Latest Caselaw 3836 Bom

Citation : 2023 Latest Caselaw 3836 Bom
Judgement Date : 18 April, 2023

Bombay High Court
Shri. Bhagwan Shivling Kendale ... vs The State Of Maharashtra And Ors on 18 April, 2023
Bench: G.S. Patel
                                                                                  1-FA-71-2014+.DOC




                       Arun



                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         CIVIL APPELLATE JURISDICTION
                                             FIRST APPEAL NO. 71 OF 2014
                                                        WITH
                                       CIVIL APPLICATION NO. 492 OF 2019
                                                          IN
                                             FIRST APPEAL NO. 71 OF 2014
                       Bhagwan Shivling Kendale (Deceased) Through                    ...Appellants
                       His Rep 1A. Avadabai Bhagwan Kendale & Ors
                             Versus
                       The State of Maharashtra & Ors                              ...Respondents

WITH FIRST APPEAL NO. 135 OF 2014 WITH CIVIL APPLICATION NO. 491 OF 2019 IN FIRST APPEAL NO. 135 OF 2014

Siddappa Alias Sidram Dhondappa Kamshetti ...Appellants ARUN RAMCHNDRA SANKPAL (Dead) Through His Rep 1A Kasturbai S Digitally signed by ARUN Kamshetti & Ors RAMCHNDRA SANKPAL Date: 2023.04.20 15:05:05 +0530 Versus The State of Maharashtra & Ors ...Respondents

Dr Ramdas P Sabban, for the Appellants in both FAs. Mr YY Dabke, AGP, for the Respondent-State.

18th April 2023

1-FA-71-2014+.DOC

CORAM G.S. Patel DATED: 18th April 2023 PC:-

1. Dr Sabban has tendered a fresh compilation of judgments. Mr Dabke, learned AGP, seeks time to consider this.

2. List the matter for hearing on 24th April 2023 at 4.30 pm.

(G. S. Patel, J)

18th April 2023

 
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