Suyash Sunil Gathe vs The S. T. Caste Certificate ...
2023 Latest Caselaw 3796 Bom

                                                    1                                       15-wp-2411-23.odt

                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                                      NAGPUR BENCH, NAGPUR.

                                      WRIT PETITION NO. 2411 OF 2023
                                                 Suyash Sunil Gathe
                                                             Vs.
                The Scheduled Tribe Caste Certificate Scrutiny Committee, Amravati
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              Office Notes, Office Memoranda of                                Court's or Judge's Order
              Coram, appearances, Court's Orders
              or directions and Registrar's order
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                       Shri P. R. Parsodkar, Advocate for petitioner.
                       Smt. S. S. Jachak, AGP for respondent/State.



                       CORAM :-         A. S. CHANDURKAR & M. W. CHANDWANI, JJ.

DATED :- 17.04.2023.

It is submitted by the learned counsel for the petitioner that various blood relatives have been issued validity certificates pursuant to the judgments by this Court.

2. Issue notice to the respondent, returnable in four weeks.

3. The learned Assistant Government Pleader waives notice for respondent.

4. The record of the Scrutiny Committee be produced for perusal.

(M. W. CHANDWANI, J.) (A. S. CHANDURKAR, J.)

RR Jaiswal