Hgp Community Pvt. Ltd vs Kamlakar Motiram Satve And Ors
2023 Latest Caselaw 3727 Bom

                                                                              Board Sr.No.:-60

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

         INTERIM APPLICATION NO. 1859 OF 2023
                           In
        PUBLIC INTEREST LITIGATION 131 OF 2008

 Hgp Community Pvt. Ltd.                               ....PETITIONER
           V/S
 Kamlakar Motiram Satve And Ors                      ....RESPONDENT

Mr. Milind Sathe, Senior Advocate, Mr. Chetan Kapadia, Ms. Vidisha Rohia a/w Ms. Falguni Thakkar i/b M/s. DSK Legal for the Applicant in IA 1859 of 2023.

Mr. Mihir Desai, Sr. Adv. a/w mr. Mihir Joshi for Petitioner in PIL/21/2010.

Ms. K.H. Mastakar for Respondent No.4 â€" MCGM.

Mr. Jagdish g. Aradwad (Reddy) for Respondent No. 3 (SRA) in IA(ST)/5274/2023 in PIL/131/2008.

Mr. P.P. Kakade, GP, Mr. B. V. Samant , AGP for Respondent-State.

Mr. Akshay Shinde ‘B’ Panel for Respondent No.3-MMRDA IA/1859/2023 in PIL/131/2008.

CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANDEEP V.

                               MARNE, JJ
        DATE :                 13th April, 2023



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  P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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