Mv Golden Pride vs Gac Shipping (India) Pvt. Ltd. And ...
2023 Latest Caselaw 3725 Bom

                                                                            Board Sr.No.:-913

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

        COMMERCIAL APPEAL NO. 55 OF 2022
                        In
    INTERIM APPLICATION STAMP NO. 7724 OF 2021

 Mv Golden Pride                                       ....PETITIONER
            V/S
 Gac Shipping (india) Pvt. Ltd. And 3 Ors            ....RESPONDENT

WITH INTERIM APPLICATION NO. 1676 OF 2022 In Commercial Appeal 55 OF 2022

Mohammed Raees Khan ....PETITIONER V/S Mv Golden Pride And Ors ....RESPONDENT

Mr Shyam Kapadia i/b Mr Kunal S Gaikwad for Appellant Mr Bimal Rajasekhar a/w Ms Ridhi Nyati for Respondent No 1 Mr V K Ramabhadran, Senior Advocate a/w Mr Ajai Fernandes, Mr Deepak Motiwalla and Mr Rooshesh Motiwalla i/b Motiwalla and Co for Respondent No 2

CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE RAJESH S. PATIL, JJ DATE : 13th April, 2023

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P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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