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Atahar Khan Amir Khan vs State Of Mah. Thr. Its Secretary ...
2023 Latest Caselaw 3720 Bom

Citation : 2023 Latest Caselaw 3720 Bom
Judgement Date : 13 April, 2023

Bombay High Court
Atahar Khan Amir Khan vs State Of Mah. Thr. Its Secretary ... on 13 April, 2023
Bench: Vinay Joshi, Bharat Pandurang Deshpande
                                                 1                               wp856.22.odt


                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                            NAGPUR BENCH, NAGPUR.

                             CRIMINAL WRIT PETITION NO. 856/2022

            Atahar Khan Amir Khan (In Jail) Vrs. State of Maharashtra and another
--------------------------------------------------------------------------------------------------------
Office Notes, Office Memoranda of                             Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
---------------------------------------------------------------------------------------------------------
                           Mr. Shahrukh Shah, Advocate for Petitioner.
                           Mr. N.R.Rode, A. P. P. for respondent Nos.1 and 2.

                                                   CORAM: VINAY JOSHI AND
                                                          BHARAT P. DESHPANDE, JJ.

DATE : 13/04/2023.

1. Not on board. Taken on board. Mr. Shahrukh Shah, learned counsel for the petitioner desirous to make additional submission by relying on some latest judgments of the Supreme Court.

2. Stand over to 17.04.2023.

[ BHARAT P. DESHPANDE, J.] [VINAY JOSHI, J.]

ambulkar

 
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