A. T. E. Enterprises Private ... vs Union Of India And 3 Ors
2023 Latest Caselaw 3717 Bom

                                                               1.WP-2031-2018.doc




               IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                 ORDINARY ORIGINAL CIVIL JURISDICTION
                        WRIT PETITION NO. 2031 OF 2018

 Dharmendra Jani                                       ...Petitioner
      Versus
 The Union of India & Ors.                          ...Respondents
                                  WITH
                     WRIT PETITION (L) NO. 639 OF 2020

 A. T. E. Enterprises Pvt. Ltd (Formerly
 known as A. T. E. Marketing Pvt. Ltd.)                ...Petitioner
        Versus
 Union of India & Ors.                                 ...Respondents
                                        ....
 Mr. Rishabh Jain i/b VBR Legal for the petitioner in WP No.2031 of
 2018.
 Mr. Marmik Kamdar for petitioner in WP(L) No. 639 of 2020.
 Mr. Dhananjay B. Deshmukh for UOI.
 Mr. Shamrao B. Gore, AGP for respondent No.5 in WP No.2031 of 2018
 & respondent No.2 in WP(L) No.639 of 2020.

                               CORAM       :   G. S. KULKARNI, J.

                               DATE        :   13 APRIL 2023

 P.C.

 .        I have heard learned counsel for the parties on certain

 clarifications.

2. The petitions be listed for pronouncement of judgment on

18 April 2023 at 4.45 p.m.

(G. S. KULKARNI, J.)

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