Maharashtra State Road Transport ... vs Shri. Mukesh Jagannath Lote
2023 Latest Caselaw 3520 Bom

                                                          14-WP-293-2020.DOC


                                                                          Sonali Mane


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            CIVIL APPELLATE JURISDICTION

                           WRIT PETITION NO. 293 OF 2020

 Maharashtra State Road Transport Corp. Thru.                       ...Petitioner
 Div. Controller, Nashik Div.

                                  Vs.
 Shri. Mukesh Jagannath Lote                                   ...Respondents


Mr. Rakesh Singh, a/w Heena Shaikh, i/b M.V. Kini & Co., for the
Petitioner.
Mr. Sanjeevkumar Deore, for the Respondents.


                                              CORAM:- N. J. JAMADAR, J.

DATED:- 10th APRIL, 2023

PC:-

1) Heard the learned Counsel for the parties.

2) The learned Counsel for the petitioner seeks time to place on

record the judgment, which the petitioner would rely upon in support of

the petition.

3) At the request of the learned Counsel for the petitioner, stand over

to 17th April, 2023, "High on Board".

[N. J. JAMADAR, J.]