Smt. Vimal Hirachand Rathod vs M/S. Avnee And Tejas Associates ...
2022 Latest Caselaw 9957 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 5786 OF 2021

 M/s. Avnee And Tejas Associates            ....PETITIONER
             V/S
 Vimal Hirachand Rathod Thr. Her Duly    ....RESPONDENT

Constituted Attorney Ramesh Kundanmal Oswal And Ors.

WITH WRIT PETITION STAMP NO. 14976 OF 2021

Smt. Vimal Hirachand Rathod ....PETITIONER V/S M/s. Avnee And Tejas Associates And Ors ....RESPONDENT

Mr. G. S. Godbole Senior Adv i/by Mr. Ajinkya M. Udane for Petitioner in WP/5786/21 and for Respondent in WPSt/14976/21 Mr. A. V. Anturkar Senior Adv i/by Mr. Ajay A. Joshi for Petitioner in WPSt/14976/21 and for Respondent No. 1 in WP/5786/21 Mr. Rohit Sakhadeo for Respondent No. 2 in WP/5786/21

CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 28th September, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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