Tuesday, 12, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Smt. Aruna Mohanbabu Jaiswal And ... vs The Collector, State Excise ...
2022 Latest Caselaw 9560 Bom

Citation : 2022 Latest Caselaw 9560 Bom
Judgement Date : 20 September, 2022

Bombay High Court
Smt. Aruna Mohanbabu Jaiswal And ... vs The Collector, State Excise ... on 20 September, 2022
Bench: Manish Pitale
                                                                                                                  931-WP2723.22.odt
                                                                                1/1



                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               NAGPUR BENCH, NAGPUR.

                                         WRIT PETITION NO. 2723 OF 2022
                                       Smt. Aruna Mohanbabu Jaiswal and another
                                                             -Vs.-
                                The Collector, State Excise Department, Amravati and others
                      ----------------------------------------------------------------------------------------------------------------------
                   Office notes, Office Memoranda of
                   Coram, appearances, Court's orders                                      Court's or Judge's Orders.
                   or directions and Registrar's orders.
                   ----------------------------------------------------------------------------------------------------------------------
                                                            Mr.M.M.Agnihotri, counsel with Mr. Parth L. Sagdeo, counsel
                                                            for the petitioners.
                                                            Mr. N.R.Patil, AGP for respondent Nos.1 and 2.
                                                            Ms Ritu Jog, counsel for respondent No.3.
                                                            Mr. S.G.Jagtap, counsel for respondent No.4.



                                                                    CORAM : MANISH PITALE, J.

DATE : 20.09.2022

Heard learned counsel for the parties.

2. Closed for judgment. Place for pronouncement of judgment on 27/09/2022.

JUDGE

Signed By:GHANSHYAM S KHUNTE

Signing Date:21.09.2022 10:44

KHUNTE

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter