G.L. Engineering Industries Pvt. ... vs Supreme Engineering Ltd
2022 Latest Caselaw 9482 Bom

                                                               26-SJ15-21INCOMSS29-21.DOC

                                                                                    Santosh
                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION
                                        IN ITS COMMERCIAL DIVISION


SANTOSH                         SUMMONS FOR JUDGMENT NO. 15 OF 2021
SUBHASH                                        IN
KULKARNI                          COMM SUMMARY SUIT NO. 29 OF 2021
Digitally signed by
SANTOSH SUBHASH
KULKARNI
Date: 2022.09.20
11:23:08 +0530        G. L. Engineering Industries Pvt. Ltd.                ...Applicant
                      In the matter between
                      G. L. Engineering Industries Pvt. Ltd.                   ...Plaintiff
                                           Versus
                      Supreme Engineering Ltd.                             ...Defendant


                      None for the Plaintiff.
                      Mr. Anand Pai, a/w Vipul Patel, i/b Haresh Mehta & Co.,, for
                           the Defendant.

                                                 CORAM:        N. J. JAMADAR, J.

DATED : 19th SEPTEMBER, 2022 PC:-

1. None present for the plaintiff.

2. Post for dismissal order on 17th October, 2022.

[N. J. JAMADAR, J.]