Ramchandra Ramayya Maikulwar vs Ashalu S/O Mallaya Paddamwar
2022 Latest Caselaw 9177 Bom

                                                                                                                                                     1309 SA 317 of 2022.odt
                                                                                                       1

                                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                     NAGPUR BENCH AT NAGPUR

                                                                    SECOND APPEAL NO.317/2022

                                                                  Ramchandra Ramayya Maikulwar
                                                                             ...Versus...
                                                                  Ashalu s/o Mallayya Paddamwar

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            Office Notes, Office Memoranda of Coram,                                                                             Court's or Judge's orders
            appearances, Court's orders or directions
            and Registrar's orders
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                                                           Shri S.N. Singh, Advocate h/f Shri A.M. Kadukar, Advocate for appellant
                                                           Shri Varun Kataria, Advocate h/f Shri A.A. Dhawas, Advocate for respondent



                                                                                                    CORAM : AVINASH G. GHAROTE, J.

DATE : 13/09/2022

Second Appeal No.318/2022 arises out of the same impugned judgment of the Appellate Court, as per the statement of the learned counsel for the appellant, considering which, the present second appeal be tagged with Second Appeal No.318/2022 and place both the matters on 19/09/2022.

(AVINASH G. GHAROTE, J.)

Digitally signed bySHAILENDRA SUKHADEORAO WADKAR Signing Date:13.09.2022 17:31 Wadkar