Nainesh Mahendra Gandhi vs Prash Builders Pvt.Ltd
2022 Latest Caselaw 9096 Bom

                                                                                        23-sj-31-2020.doc




                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      ORDINARY ORIGINAL CIVIL JURISDICTION

                                       SUMMONS FOR JUDGMENT NO.31 OF 2020
                                                      IN
                                      COMMERCIAL SUMMARY SUIT NO.79 OF 2020

                      Nainesh Mahendra Gandhi                                 ...Plaintiff
VISHAL
SUBHASH                          vs.
PAREKAR               Prash Builders Private Limited                          ...Defendant
Digitally signed by
VISHAL SUBHASH
PAREKAR
                      Ms. Apurva Gupte i/b. Vijay Sharma, for the plaintiff.
Date: 2022.09.12
18:56:30 +0530
                      Mr. Faran Khan, Mr. Manish Doshi and Ms. Virti Shah i/b.
                      Vimadalal and Co., for the Defendant.

                                                CORAM :     N. J. JAMADAR, J.

                                                DATE :      SEPTEMBER 12, 2022

                      P.C.:

1. Heard the learned counsel for the plaintiff.

2. The learned counsel seeks time to file sur-rejoinder to the

affidavit in reply filed on behalf of the defendant.

3. List on 20th September, 2022.

                                                                  (N. J. JAMADAR, J.)




                      Vishal Parekar, P.A.                                                           ...1