Sau. Rani W/O Abhijeet Babhare @ ... vs Shri Abhijeet S/O Baban Babhare
2022 Latest Caselaw 8805 Bom

Citation : 2022 Latest Caselaw 8805 Bom
Judgement Date : 5 September, 2022

Bombay High Court

Sau. Rani W/O Abhijeet Babhare @ ... vs Shri Abhijeet S/O Baban Babhare on 5 September, 2022

Bench: Avinash G. Gharote

                                                                                                     (1)                                                 33.mca.251.2020

                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                  NAGPUR BENCH : NAGPUR

                                           MISC. CIVIL APPLICATION (TR) NO.251 OF 2020

                                       Sau. Rani w/o Abhijeet Babhare @ Rani Prakashrao Patil
                                                                 Vs.
                                                  Shri Abhijeet s/o Baban Babhare
              ---------------------------------------------------------------------------------------------------------------------------------------------------------------------------
           Office Notes, Office Memoranda of Coram,                                                                      Court's or Judge's orders
           appearances, Court's orders of directions
           and Registrar's orders
              ---------------------------------------------------------------------------------------------------------------------------------------------------------------------------
                       Mr. A. H. Matetwar, Advocate for non-applicant.


                                                                                       CORAM :                      AVINASH G. GHAROTE, J.

                                                                                       DATE  :                      05/09/2022

                                                                                       None                 appears                    for            the              applicant.
                                                           Mr.          Matetwar, learned counsel for the non-applicant

submits that Hindu Marriage Petition No.287 of 2015 pending before the Principal Judge, Family Court No.1, Nagpur is now fixed for judgment, considering which, the present application is rejected. No costs.

JUDGE

Sarkate

Digitally signed byANANT R SARKATE Signing Date:06.09.2022 12:26