Maharashtra State Road Transport ... vs Phulabai Shivaji Ghule And Ors
2022 Latest Caselaw 11179 Bom

    Megha                                                  918_ia_19327_2022.doc



                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             CIVIL APPELLATE JURISDICTION

                           INTERIM APPLICATION NO.19327 OF 2022
                                            IN
                               FIRST APPEAL NO.1198 OF 2022

    Maharashtra State Road Transport                                      ...Applicants
    Corporation Limited through Manager,
    Satara Depot.
                              Versus
    Phulabai Shivaji Ghule and Ors.                                      ...Respondents
                                      ...
    Mr. Manjeet Lotankar i/b. Mr. Dhananjay Rananaware for the
    Applicants.
    Mr. Haridas R. Madhukar for the Respondent Nos.1 to 3.


                                        CORAM: SMT. ANUJA PRABHUDESSAI, J.

DATED : 20th OCTOBER, 2022. P. C. :-

1. Learned counsel for the Applicant states that the entire

compensation as per the impugned Judgment and Award is deposited

before the Claims Tribunal, Satara.

2. In view of the said statement, execution and

implementation of the impugned Judgment and Award is stayed

pending Digitally signed by MEGHA S hearing of the appeal.

MEGHA   PARAB
S       Date:
PARAB   2022.10.21
        20:52:49
        +0530

3. Application stands disposed of.

(SMT. ANUJA PRABHUDESSAI, J.)