Honda Siel Power Products Limited vs Agrawal Solutions Private ...
2022 Latest Caselaw 10990 Bom

           Digitally

LAXMI
           signed by
           LAXMI
           SUBHASH
                                                                        48 chs 1365-10..doc
SUBHASH    SONTAKKE
SONTAKKE   Date:
           2022.10.20
           17:21:12


                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           +0530




                                       ORDINARY ORIGINAL CIVIL JURISDICTION
                                         CHAMBER SUMMONS NO. 1365 OF 2018
                                                             IN
                                  EXECUTION APPLICATION (L) NO. 2692 OF 2018


                        Honda Siel Power Products Ltd                  ..Applicant/Org. Claimant
                        IN THE MATTER BETWEEN
                        Honda Siel Power Products Ltd                 ..Decree Holder/Petitioner
                                 Vs.
                        Agrawal Solutions Pvt. Ltd. & Anr.                   ..Respondents


                        Mr. Shivani Sanghavi a/w Abhishek Tilak i/b. DMD Advocates
                        appearing, for the Petitioner/Decree Holder.
                        Mr. Sushil Upadhyay for the Respondents.

                                                         CORAM:- B. P. COLABAWALLA,J.

DATE :- OCTOBER 18, 2022.

P. C.:

1. At the request of the Judgment Creditor/Decree Holder and

in order to allow compliance of the orders passed earlier, this matter is

stood over to 10th November, 2022.

2. This order will be digitally signed by the Private

Secretary/Personal Assistant of this Court. All concerned will act on

production by fax or email of a digitally signed copy of this order.

                                                                  ( B. P. COLABAWALLA, J. )

                        Laxmi                                                             page 1 of 1