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Cottage Industires Exposition ... vs The Brihan Mumbai Electric Supply ...
2022 Latest Caselaw 10757 Bom

Citation : 2022 Latest Caselaw 10757 Bom
Judgement Date : 14 October, 2022

Bombay High Court
Cottage Industires Exposition ... vs The Brihan Mumbai Electric Supply ... on 14 October, 2022
Bench: S. K. Shinde
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 11891 OF 2022

 Cottage Industires Exposition Ltd                       ....PETITIONER
             V/S
 The Brihan Mumbai Electric Supply And                 ....RESPONDENT

Transport Undertaking And Anr

Mr. D. S. Mhaispurkar a/w Ms. Siddhi Bhosale i/by Ms. Jyoti Chavan for Petitioner Mr. Girish Godbole Senior Adv a/w Mr. Rakesh Singh a/w Ms. Heena Shaikh i/by M.V. Kini and Co. For Respondent No. 5

CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 14th October, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

Page 1/1

 
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