The New India Assurance Co. Ltd. ... vs Smt. Hausabai Gopinath Salke And ...
2022 Latest Caselaw 10595 Bom

        Megha                                       7_fa_328_2019.doc



                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             CIVIL APPELLATE JURISDICTION

                              FIRST APPEAL NO.328 OF 2019

        The New India Assurance Co. Ltd.                      ...Appellant
                          Versus
        Smt. Hausabai Gopinath Salke                         ...Respondent
                                          ...
        Mr. Rajesh Kanojia with Ms Riddhi Chavan for the Appellant.
        Mr. Ganesh Bhujbal for Respondent No.1


                                    CORAM: SMT. ANUJA PRABHUDESSAI, J.

DATED : 12th OCTOBER, 2022.

P.C. :-

1. Issue notice to the Respondents, returnable on 23/11/2022.

Mr. Ganesh Bhujbal, learned counsel waives service of notice on behalf

of Respondent No.1.

2. Learned counsel for the Appellant states that connected

appeal arising from the same Judgment being First Appeal (Stamp)

No.22457 of 2022 and First Appeal (Stamp) No.24775 of 2019 are also

pending before this Court. Registry to tag the said appeals along with

this appeal.

(SMT. ANUJA PRABHUDESSAI, J.) Digitally signed by MEGHA MEGHA S PARAB S Date:

PARAB 2022.10.13 17:03:08 +0530