Naresh Laxmidas Bhatia And 6 Ors vs S.D. Bhalerao Associates And 4 Ors
2022 Latest Caselaw 10448 Bom

                                                       2-SJ-10-22+.DOC

                                                       Sayali Upasani


       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION


           SUMMONS FOR JUDGMENT NO.10 OF 2022
                                IN
         COMMERCIAL SUMMARY SUIT NO.98 OF 2021
                               WITH
            INTERIM APPLICATION NO.2243 OF 2021
                                IN
         COMMERCIAL SUMMARY SUIT NO.98 OF 2021


Naresh Laxmidas Bhatia & Ors                         ...Plaintiffs
                    Vs
S.D. Bhalerao Associates & Ors.                   ...Defendants

Mr. N. Bhatia, Adv Jamsheed Master, Rajesh V., for Plaintiffs.
Mr. V.Krishnan, for Defendants.

                        CORAM:        N. J. JAMADAR, J.

DATED : 10th OCTOBER, 2022

PC:-

1 Heard Mr. Master, the learned Counsel for the plaintiffs.

2 Post for submissions on behalf of the defendants, on 17 th

October, 2022.

[N. J. JAMADAR, J.]