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Kusum W/O Vijaykumar Panchmatia vs State Of Maha., Thr. Collector Of ...
2022 Latest Caselaw 10446 Bom

Citation : 2022 Latest Caselaw 10446 Bom
Judgement Date : 10 October, 2022

Bombay High Court
Kusum W/O Vijaykumar Panchmatia vs State Of Maha., Thr. Collector Of ... on 10 October, 2022
Bench: S.B. Shukre, Anil Laxman Pansare
                                   1                    wp6238.2022

     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               NAGPUR BENCH : NAGPUR
               WRIT PETITION NO.6238/2022
Kusum W/o Vijaykumar Panchmatia,
aged about 72 Yrs., Occ. Household,
R/o 309-E, Chitanvis Marg, Civil Lines,
Nagpur.                                         ...    Petitioner
      - Versus -
1.   State of Maharashtra, through
     Collector of Stamp, Office at
     New Administrative Building No.2,
     3rd Floor, Civil Lines, Nagpur.

2.   The Sub Registrar Class-2,
     Nagpur Rural No.7, Nagpur office at
     Mahakalkar Building, Near Chhota
     Tajbag, Nagpur.

3.   Deputy Inspector General of Registration
     and Deputy Controller of Stamp, Nagpur
     Division, Nagpur.

4.   Inspector General of Registration and
     Controller of Stamp, Pune.                 ...   Respondents
            -----------------
Mr. Vilas U. Waghmare, Advocate for the Petitioner.
Ms. N.P. Mehta, Assistant Government Pleader for Respondent
Nos.1 to 4.
            ----------------

            CORAM : SUNIL B. SHUKRE
                    AND ANIL L. PANSARE, JJ.

DATE : 10.10.2022 2 wp6238.2022

ORAL JUDGMENT (Per Sunil B. Shukre, J.)

Heard. Rule. Rule made returnable forthwith.

Heard finally by consent of learned counsel for the parties.

2. Learned Assistant Government Pleader submits that

if the representation of the petitioner dated 3.7.20215 is still

pending, respondent No.1 would decide it, in accordance with

law, at the earliest.

3. In view of the above, we direct respondent No.1 to decide

the representation of the petitioner dated 3.7.2015, in accordance

with law, as expeditiously as possible, preferably within three

months from the date of the order, provided it is still pending.

Rule accordingly. No costs.

(ANIL L. PANSARE, J.) (SUNIL B. SHUKRE, J.) Tambaskar.

Signed By:NILESH VILASRAO TAMBASKAR Private Secretary Date:10.10.2022 18:34

 
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