Kiran Dinkar Nagare And Anr vs Bhavesh Enterprises And 4 Ors
2022 Latest Caselaw 10324 Bom

                                                             4-SJ20-21INCOMSS63-17.DOC

                                                                                   Santosh
                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION
                                       IN ITS COMMERCIAL DIVISION


SANTOSH
SUBHASH
                                SUMMONS FOR JUDGMENT NO. 20 OF 2021
KULKARNI                                       IN
Digitally signed by
SANTOSH SUBHASH
                                  COMM SUMMARY SUIT NO. 63 OF 2017
KULKARNI
Date: 2022.10.07
10:24:08 +0530

                      Kiran Dinkar Nagare & anr.                             ...Plaintiffs
                                       Versus
                      Bhavesh Enterprises & ors.                           ...Defendants

                      Mr. Madhur Rai, i/b PRS Legal, for the Plaintiffs.
                      Ms. Leena Patil, for Defendant nos.1, 3 and 4.


                                                CORAM:     N. J. JAMADAR, J.

                                                DATED :    6th OCTOBER, 2022
                      PC:-

At the joint request of the Counsels for the parties, list

under the caption "for Settlement" on 14th November, 2022.

[N. J. JAMADAR, J.]