Vinayak Vijaysingh Chauhan vs N.D. Arts World Pvt. Ltd. And 2 Ors
2022 Latest Caselaw 10320 Bom

                                                       19-SJ63-2021INCOMSS1109-2019.DOC

                                                                                    Santosh
                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION
                                        IN ITS COMMERCIAL DIVISION


SANTOSH                          SUMMONS FOR JUDGMENT NO. 63 OF 2021
SUBHASH                                         IN
KULKARNI
Digitally signed by
                                  COMM SUMMARY SUIT NO. 1109 OF 2019
SANTOSH SUBHASH
KULKARNI

                      Vinayak Vijaysingh Chauhan                             ...Applicant
Date: 2022.10.07
10:24:08 +0530


                      In the matter between
                      Vinayak Vijaysingh Chauhan                               ...Plaintiff
                                         Versus
                      N. D. Arts World Pvt. Ltd. & ors.                     ...Defendants

                      Ms. Pallabi Chatterjee, i/b Hemant Ghadigaonkar, for the
                           Plaintiff.
                      None for the Defendants.


                                                 CORAM:     N. J. JAMADAR, J.

                                                 DATED:     6th OCTOBER, 2022
                      PC:-

1. Heard the learned Counsel for the plaintiff.

2. The learned Counsel for the plaintiff submits that the

parties are exploring possibility of amicable resolution of the

dispute.

3. At the request of the learned Counsel for the plaintiff, list

on 21st November, 2022.

[N. J. JAMADAR, J.]