Il And Fs Financial Services ... vs Kohinoor Realty Management ...
2022 Latest Caselaw 10235 Bom

                                                                                      17-sj-44-2019.doc




                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      ORDINARY ORIGINAL CIVIL JURISDICTION

                                       SUMMONS FOR JUDGMENT NO.44 OF 2019
                                                      IN
                                     COMMERCIAL SUMMARY SUIT NO.839 OF 2019

                      IL and FS Financial Services Limited (IFIN)           ...Plaintiff
                            vs.
                      Kohinoor Realty Management Pvt. Ltd. And Ors.         ...Defendants

                      Mr. Birendra Saraf a/w. Mr. Satchit Bhogle, Mr. Bhushan Shah, Mr.
                      Aakash Mehta i/b. Mansukhlal Hiralal & Co., for the Plaintiff
                      Mr. Akshay Patil a/w. Ms. Neha Patil, Ms. Devika Madekar i/b.
                      Akshay Kamble, for Defendant No. 1
                      Mr. Mandar Soman, for Defendant Nos. 2 and 3.
VISHAL
SUBHASH
PAREKAR                                         CORAM :      N. J. JAMADAR, J.

Digitally signed by VISHAL SUBHASH DATE : OCTOBER 04, 2022 PAREKAR Date: 2022.10.07 10:56:09 +0530 P.C.:

1. Heard Mr. Patil and Mr. Soman, the learned counsels for the

defendants.

2. Part heard.

3. List on 13th October, 2022.

(N. J. JAMADAR, J.)

Vishal Parekar, P.A. ...1