Abhijit Ravindra Patodia vs Sanjay Parmeshwar Mittal, ...
2022 Latest Caselaw 12185 Bom

Citation : 2022 Latest Caselaw 12185 Bom
Judgement Date : 25 November, 2022

Bombay High Court

Abhijit Ravindra Patodia vs Sanjay Parmeshwar Mittal, ... on 25 November, 2022

Bench: Bharati Dangre

                                   1/1                  66 NMIS 2-19.doc


     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  IN IT'S INSOLVENCY JURISDICTION
                 NOTICE OF MOTION NO. 2 of 2019
                             IN
               INSOLVENCY NOTICE NO. N/38 OF 2017


RE: Sanjay Parmeshwar Mittal                  .. Judgment Debtor
                          Versus
Abhijit Ravindra Patodia                      .. Judgment Creditor
                                         ...

Mr. Akshay Patil i/b Ajay Law Associates for the applicant in NM
No.2/2019 for the judgment debtor.

                            CORAM: BHARATI DANGRE, J.

DATED : 25th NOVEMBER, 2022 P.C:-

1 Issue notice to the respondent in Notice of Motion No.2/2018. Notice is made returnable on 16/12/2022. The applicant is permitted to serve the respondent by private service.

( SMT. BHARATI DANGRE, J.)

Tilak

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