The United India Insurance Co. ... vs Smt. Vimal Shivhari Dhote And 7 Ors
2022 Latest Caselaw 12098 Bom

                                                                                                                                                            4. FA 881 of 2012.odt
                                                                                                       1

                                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                     NAGPUR BENCH AT NAGPUR

                                                                       FIRST APPEAL NO.881/2012

            The United India Insurance Co. Ltd. Akola Division Office, through the Regional
                               Manager, Nagpur Region Office, Nagpur
                                              ...Versus...
                                Smt. Vimal Shivhari Dhote and others
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            Office Notes, Office Memoranda of Coram,                                                                             Court's or Judge's orders
            appearances, Court's orders or directions
            and Registrar's orders
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                          Shri D.N. Kukday, Advocate for appellant
                          Shri Uday Changle, Advocate h/f Shri Shri Anand Parchure, Advocate for respondent nos.1 to 4
                          Ms Anita Mategaonkar, Advocate for respondent no.8



                                                                                                    CORAM : AVINASH G. GHAROTE, J.

DATE : 24/11/2022

Since the paper-book has already been filed in First Appeal No.459/2012 and First Appeal No.881/2012 arises out of the same judgment, there would be no necessity of filing separate paper-book in First Appeal No.881/2012 and the matter can be worked out on the basis of the paper-book already filed in First Appeal No.459/2012, considering which, list the matter for final hearing in the week commencing 28/11/2022 along with connected matter.

(AVINASH G. GHAROTE, J.) Digitally signed bySHAILENDRA SUKHADEORAO WADKAR Signing Date:24.11.2022 17:33 Wadkar