Prashama Shukla And Anr vs Heena Builders And Developers And ...
2022 Latest Caselaw 12069 Bom

Citation : 2022 Latest Caselaw 12069 Bom
Judgement Date : 23 November, 2022

Bombay High Court

Prashama Shukla And Anr vs Heena Builders And Developers And ... on 23 November, 2022

Bench: B.P. Colabawalla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

        COURT RECEIVER REPORT NO. 318 OF 2022
                         In
            SUITS STAMP NO. 1242 OF 2018

 Prashama Shukla And Anr.                    ....PETITIONER
            V/S
 Heena Builders And Developers And 3 Ors. ....RESPONDENT

Sapna Rachure for Plaintiff Kuber Wagle for Defendants K. M. Sawgani for Kapol Co-op. Bank Ltd. Gauri Mestha a/w S. Chhabria i/b LJ Law for Judgment Debtor Mr. Shridhar K. Dhekale, Court Receiver is present

CORAM : HON'BLE SHRI JUSTICE B.P.

COLABAWALLA J DATE : 23rd November, 2022 P.C. :