Vidarbha Irrigation Development ... vs Vijay Ganpat Ajmire And 2 Others
2022 Latest Caselaw 12008 Bom

                                                                  1                                    226.FA.578-2012.odt




                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          NAGPUR BENCH AT NAGPUR

                                               FIRST APPEAL NO. 578 OF 2012
                                 ( V.I.D.C., Thr. Its Executive Engineer, Yavatmal
                                                          Vs.
                                             Vijay Ganpat Ajmire & Ors. )

             Office Notes, Office Memoranda                           Court's or Judge's orders
             of Coram, Appearances, Court's
             orders     or    directions and
             Registrar's orders


                                               Mr. M.A. Kadu, Advocate for the Appellant.
                                               Mr. S.V. Ingole, Advocate for the Respondent No.1.
                                               Ms. Mayuri Deshmukh, A.G.P. for the Respondent Nos. 2 & 3/State.




                                               CORAM:        AVINASH G. GHAROTE, J.

DATED : 22nd NOVEMBER, 2022.

Mr. Ingole, learned counsel appearing for the respondent No.1 submits, that the matter is covered by the judgment of this Court in First Appeal No. 1263/2009 and connected matters decided on 26.07.2012, considering which, Mr. Kadu, learned counsel for the appellant, to verify the position and make a statement.

2. List the matter on 24.11.2022.

JUDGE Signed By:SHRIKANT DAMODHAR BHIMTE SD. Bhimte Signing Date:22.11.2022 18:21