Cooper Corporation Private ... vs Cooper Elevators India Private ...
2022 Latest Caselaw 11797 Bom

Citation : 2022 Latest Caselaw 11797 Bom
Judgement Date : 17 November, 2022

Bombay High Court

Cooper Corporation Private ... vs Cooper Elevators India Private ... on 17 November, 2022

Bench: G.S. Patel, Gauri Godse

                                                                     902-ASCOMAO-10-2022+.DOC




                      Shephali



                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      CIVIL APPELLATE JURISDICTION
                                  IN IT S COMMERCIAL APPELLATE DIVISION
                         COMMERCIAL APPEAL FROM ORDER NO. 10 OF 2022
                                                    WITH
                                   INTERIM APPLICATION NO. 16970 OF 2022
                                                       IN
                         COMMERCIAL APPEAL FROM ORDER NO. 10 OF 2022
                                                    WITH
                                 INTERIM APPLICATION (ST) NO. 19027 OF 2022


SHEPHALI
SANJAY                Cooper Corporation Pvt Ltd                                 ...Appellant
MORMARE                    Versus
Digitally signed by
SHEPHALI SANJAY
MORMARE               Cooper Elevators India Pvt Ltd                           ...Respondent
Date: 2022.11.17
15:47:04 +0530




                      Dr Veerendra Tulzapurkar, Senior Advocate, with Hiren Kamod,
                           Anees Patel, Aditya Chitale, Sumedh Ruikar, Rahul Gurjar,
                           Pryanka Haldankar & Prashant Shetty, i/b RK Dewan Legal
                           Services, for the Appellant.
                      Dr Abhinav Chandrachud,with Shailendra pathak, PranikKulkarni,
                           Vedang Kulkarni & Aarti Nishad, i/b Sushant Valimbe, for the
                           Respondent.


                                            CORAM        G.S. Patel &
                                                         Gauri Godse, JJ.

DATED: 17th November 2022 PC:-

17th November 2022 902-ASCOMAO-10-2022+.DOC

1. Arguments concluded.

2. Reserved for judgment.

(Gauri Godse, J) (G. S. Patel, J)

17th November 2022