Uddhav S/O. Tukaram Shelke And ... vs Shri. Prakash Mukund, Education ...
2022 Latest Caselaw 11784 Bom

                                                                             1                           5-cp-293-22.odt




                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       NAGPUR BENCH AT NAGPUR

                                 CONTEMPT PETITION NO. 293 OF 2022
                                                  IN
                                WRIT PETITION NO. 957 OF 2016 (Decided)
                   Uddhav Tukaram Shelke Vs. Prakash Mukund, Education Officer
                          (Secondary), Zilla Parishad, Buldhana & others

           Office Notes, Office Memoranda                            Court's or Judge's orders
           of Coram, Appearances, Court's
           orders     or    directions and
           Registrar's orders

                                             Mrs. U.A. Patil, Advocate for the Petitioner.




                                             CORAM:         AVINASH G. GHAROTE, J.

DATED : 17th NOVEMBER, 2022.

The contention is that inspite of directions in paragraph No. 12 of the judgment dated 19/7/2022, the Education Officer (Secondary), Zilla Parishad, Buldhana has refused the approval by his communication dated 07/10/2022 (page 31), considering which issue notice to the respondent No.1, returnable in four weeks.

Hamdast granted.

JUDGE

MP Deshpande

Digitally signed by:MILIND P DESHPANDE Signing Date:17.11.2022 18:18