Diebold Nixdorf India Pvt Ltd vs Rolta India Limited
2022 Latest Caselaw 11775 Bom

                                                                                28-ia-1485-2021.doc




                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      ORDINARY ORIGINAL CIVIL JURISDICTION

                                        INTERIM APPLICATION NO.1485 OF 2021
                                                      WITH
                                       SUMMONS FOR JUDGMENT NO.78 OF 2021
                                                        IN
                                      COMMERCIAL SUMMARY SUIT NO.69 OF 2021

                      Diebold Nixdorf India Private Limited             ...Plaintiff
VISHAL                      vs.
SUBHASH               Rolta India Limited                               ...Defendant
PAREKAR
Digitally signed by
VISHAL SUBHASH
                      Mr. Piyush Raheja a/w. Mr. Abhishek Adke, Mr. Vikrant Zunjarrao
PAREKAR               and Mr. Sarvesh Patil i/b. Zunjarrao & Co., for the Plaintiff.
Date: 2022.11.18
15:18:04 +0530        Mr. Aseem Naphade a/w. Mr. Vivek Dwivedi a.w. Mr. Deepoak
                      Deshmukh, Mr. Rakesh Gupta i/b. Naik Naik & Co., for the
                      Defendant.

                                               CORAM :   N. J. JAMADAR, J.

                                               DATE :    NOVEMBER 17, 2022

                      P.C.:

1. List Summons for Judgment for hearing along with Interim

Application No. 1485 of 2021 on 1st December, 2022.

(N. J. JAMADAR, J.)

Vishal Parekar, P.A. ...1