Aslam Shaikh And Anr vs Dinesh Shishupal Punia
2022 Latest Caselaw 11578 Bom

          Digitally signed by
SWAROOP   SWAROOP SHARAD
SHARAD    PHADKE
          Date: 2022.11.15
PHADKE    11:27:35 +0530


                                                                           23 sjl 29311 of 2022.doc

                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        ORDINARY ORIGINAL CIVIL JURISDICTION
                             IN ITS COMMERCIAL DIVISION
                      SUMMONS FOR JUDGMENT (L) NO.29311 OF 2022
                                         IN
                          COMM. SUMMARY SUIT NO.60 OF 2022

Aslam Shaikh and Anr.                                            ...     Plaintiff
      versus
Dinesh Shishupal Punia                                           ...     Defendant

Mr. Karl Tamboly with Mr. Ameet Mehta, Mr. Nirav Marjadi, Ms. Riya Chavan, Ms.
Pamela Dalal, Ms. Srishti Mehta, for Plaintiffs.
Mr. Hemant Ghadigaonkar with Mr. Rizwan Qureshi, for Defendant.


                                CORAM:       N.J.JAMADAR, J.

DATE: 14th NOVEMBER, 2022

P.C.:

1. Heard the learned Counsel for the parties.

2. The learned Counsel for the Plaintiff seeks time to file Affidavit in

Rejoinder.

3. Let Affidavit in Rejoinder be filed within a period of three weeks and

copy served on the Defendant.

4. List on 5th December, 2022.

                                                                 ( N.J.JAMADAR, J. )




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