Bajaj Alliance General Insurance ... vs Smt. Anuradha Balasaheb Kanchan ...
2022 Latest Caselaw 11346 Bom

                   P.H. Jayani                                     21(B) CAF1426.2016.doc

                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         CIVIL APPELLATE JURISDICTION

                                      CIVIL APPLICATION NO. 1426 OF 2016
                                                      IN
                                     FIRST APPEAL (ST.) NO. 25117 OF 2015

                   Bajaj Allianz General Insurance Company
                   Limited, Pune                                   .... Applicant
                               v/s.
                   Smt. Anuradha Balasaheb Kanchan
                   and ors.                                        .... Respondents

                   Ms. Yogita Deshmukh for the Applicant.
                   None for the Respondents.

                                           CORAM: SMT. ANUJA PRABHUDESSAI, J.

DATED : 09th NOVEMBER, 2022.

P. C. :-

. Learned counsel for the Applicant - Insurance Company seeks

time to verify whether the compensation as per the impugned

judgment and award has been deposited before the Claims Tribunal as

per the order of this Court dated 06/09/2017.

2. Stand over to 30/11/2022.

PREETI

JAYANI Digitally signed (SMT. ANUJA PRABHUDESSAI, J.) by PREETI JAYANI Date: 2022.11.11 11:01:48 +0530