Citation : 2022 Latest Caselaw 3516 Bom
Judgement Date : 30 March, 2022
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. CONFIRMATION CASE NO. 4 OF 2019
The State Of Maharashtra ....PETITIONER
V/S
Guddu Krish Yadav ....RESPONDENT
Ms M M Deshmukh, APP for State Dr Yug Mohit Choudhry a/w Ms Payoshi Roy, Adv for Resp
CORAM : HON'BLE SMT. JUSTICE S.S. JADHAV & HON'BLE SHRI JUSTICE MILIND N.
JADHAV, JJ
DATE : 30th March, 2022
P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
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