Ashish S/O Manohar Gaikwad vs Agrofab Machineries (I) Pvt. ...
2022 Latest Caselaw 3005 Bom

Citation : 2022 Latest Caselaw 3005 Bom
Judgement Date : 28 March, 2022

Bombay High Court

Ashish S/O Manohar Gaikwad vs Agrofab Machineries (I) Pvt. ... on 28 March, 2022

Bench: Manish Pitale

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                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                              NAGPUR BENCH, NAGPUR.

                                              WRIT PETITION NO. 5679 OF 2021
                                                    Ashish Manohar Gaikwad
                                                             -Vs.-
                                                 Agrofab Machineries (I) Pvt.Ltd.
                   ----------------------------------------------------------------------------------------------------------------------
                   Office notes, Office Memoranda of
                   Coram, appearances, Court's orders                                   Court's or Judge's Orders.
                   or directions and Registrar's orders.
                   ----------------------------------------------------------------------------------------------------------------------
                                                          Ms G.N.Mohite, counsel h/f Mr. R.N.Deshpande, counsel for
                                                          the petitioner.



                                                                  CORAM : MANISH PITALE, J.

DATE : 28.03.2022

Heard the learned counsel for the petitioner.

2. Reliance is placed on the judgment of the Hon'ble Supreme Court in the case of Nar Singh Pal v. Union of India, reported in (2000) 3 SCC 588, to contend that the Courts below were not justified in insisting upon the petitioner depositing the retrenchment compensation for their grievance to be considered on merits.

3. Issue notice for final disposal, returnable in four weeks.

4. Hamdast is granted.

JUDGE Signed By:GHANSHYAM S KHUNTE

Signing Date:30.03.2022 11:43

KHUNTE