Emcure Pharmaceuticals Limited vs Assistant Commissioner Of ...
2022 Latest Caselaw 2981 Bom

                                                                     os-wpl-9051-9056-22.doc

         Digitally
         signed by       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         DINESH
DINESH   SADANAND            ORDINARY ORIGINAL CIVIL JURISDICTION
SADANAND SHERLA
SHERLA   Date:
         2022.03.25
                              WRIT PETITION (L) NO. 9051 OF 2022
         15:25:50
         +0500
                  Emcure Pharmaceuticals Ltd.           ...Petitioner
                        V/s.
                  Assistant Commissioner of
                  Income - Tax Central Circle
                  2 (1), Pune and ors.              ... Respondents
                                              WITH
                             WRIT PETITION (L) NO. 9056 OF 2022

                                            ----------------
                  Mr. Govind Javeri for the Petitioners.
                                            ----------------

                                         CORAM :        K.R. SHRIRAM &
                                                        N.R. BORKAR, JJ.

                                         DATE     :     MARCH 25, 2022.
                  P.C.

                  1]      Not on board. Upon mentioning taken on board.


                  2]      Similar petitions have been heard and judgment is

                  reserved.        Therefore,   these   petitions   to   be     listed     on

                  11.04.2022.

                  3]      Until the next date, no further steps to be taken on the

impugned notices issued under Section 148 of Income Tax

Act, 1961.

                                  (N.R. BORKAR, J.)            (K.R. SHRIRAM, J.)




                  Dinesh Sherla                                                                1/1