Venice Gems Pvt Ltd vs Income Tax Officer, Ward - ...
2022 Latest Caselaw 2942 Bom

          Digitally signed
          by GAURI
GAURI     AMIT
AMIT      GAEKWAD                                     1/1                       WPL-8638-2022.doc

GAEKWAD   Date:
          2022.03.25
          17:14:50 +0530
                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    ORDINARY ORIGINAL CIVIL JURISDICTION
                                     WRIT PETITION (L) NO.8638 OF 2022
             Venice Gems Private Limited                     ....Petitioner
                         V/s.
             Income Tax Officer, Ward 13(3)(1) & Ors. ....Respondents
                                            ----
             Ms. Hetal Laghave i/b. Ms. Rutuja N. Pawar for petitioner.
                                            ----
                                                    CORAM : K.R. SHRIRAM &
                                                              N.R. BORKAR, JJ.

DATED : 24th MARCH 2022

P.C.:

1 Not on board. Upon mentioning taken on board.

2 Similar petitions have been heard and judgment is reserved.

Therefore, this petition to be listed on 11th April 2022.

3 Until the next date, no further steps to be taken on the

impugned notice dated 26th June 2021.

(N.R. BORKAR, J.) (K.R. SHRIRAM, J.)

Gauri Gaekwad