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Archana Vinod Gangane vs The Collector Osmanabad And ...
2022 Latest Caselaw 2729 Bom

Citation : 2022 Latest Caselaw 2729 Bom
Judgement Date : 21 March, 2022

Bombay High Court
Archana Vinod Gangane vs The Collector Osmanabad And ... on 21 March, 2022
Bench: S.S. Jadhav, S. G. Dige
                                  1                            WP 3072.2019

    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               BENCH AT AURANGABAD

                   WRIT PETITION NO.3072 OF 2019

          Archana Vinod Gangane
          Age: 33 years, Occu. Business,
          R/o. Jijamata Nagar, Tuljapur,
          Taluka-Tuljapur, Dist. Osmanabad
                                          .. Petitioner

                                Versus

 1.       The Collector,
          Osmanabad,
          District-Osmanabad

 2.       Rajabhau Digambar Mane
          Age: Major, Occu. Business,
          R/o. HUDCO, Tuljapur,
          Taluka-Tuljapur,
          District-Osmanabad

 3.       The Chief Officer
          Municipal Council,
          Tuljapur                                     .. Respondents

                             ...
        Advocate for Petitioner: Mr. Subodh P. Shah
       AGP for Respondent No.1: Mr. P. K. Lakhotiya
      Advocate for Respondent No.2: Mr. S. G. Kawade
               Advocate for Respondent No.3:
         Mr. A. G. Deshmukh h/f. Mr. K. K. Kulkarni
                             ...

                               CORAM: SMT. SADHANA S. JADHAV &
                                      S. G. DIGE, JJ.

DATE: 21st MARCH, 2022

PER COURT:

1. Heard.

2 WP 3072.2019

2. The praecipe is moved for speaking to minutes

in respect of Oral Judgment dated 14.03.2022.

3. The appearance of Mr. A. G. Deshmukh h/f.

Mr. K. K. Kulkarni, learned Advocate be shown for

Respondent No.3. Necessary corrections be carried

out accordingly.

4. Motion accordingly stands disposed of.

[S. G. DIGE, J.] [SMT. SADHANA S. JADHAV, J.]

marathe

 
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