Shri. Anil Dhondiba Kumbhar vs The United India Insurance ...
2022 Latest Caselaw 2628 Bom

Citation : 2022 Latest Caselaw 2628 Bom
Judgement Date : 16 March, 2022

Bombay High Court

Shri. Anil Dhondiba Kumbhar vs The United India Insurance ... on 16 March, 2022

Bench: Bharati Dangre

                                   1/1                    13 CAF 363-19.doc


     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CIVIL APPELLATE JURISDICTION
                  CIVIL APPLICATION NO. 363 OF 2019
                                 IN
                     FIRST APPEAL NO.221 of 2020


Anil Dhondiba Kumbhar                           .. Applicant
                         Versus
The United India Insurance Co.Ltd               .. Respondents


                                         ...

Mr.Dhairyasheel Sutar for the applicant.
Mr.Amol Gatne for respondent no.1.

                            CORAM: BHARATI DANGRE, J.

DATED : 16th MARCH, 2022 P.C:-

1 The applicant to seek instructions whether he is ready to deposit the amount under the impugned judgment.

2 List on 23/3/2022.

( SMT. BHARATI DANGRE, J.)

Tilak

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