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Priya Malay Sheth vs Vlcc Health Care Ltd
2022 Latest Caselaw 2516 Bom

Citation : 2022 Latest Caselaw 2516 Bom
Judgement Date : 14 March, 2022

Bombay High Court
Priya Malay Sheth vs Vlcc Health Care Ltd on 14 March, 2022
Bench: G. S. Kulkarni
                                     1/1                                    6carapl-3094-22.doc




              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  ORDINARY ORIGINAL CIVIL JURISDICTION

   COMMERCIAL ARBITRATION APPLICATION (L.) NO. 3094 OF 2022


PRIYA MALAY SHETH                                             ... APPLICANT.

                         Vs.

VLCC HEALTH CARE LTD.,                                        ... RESPONDENT.
                                              ---

Mr. Advait Sethna, Advocate a/w. Mrs. Ruju R. Thakkar & Mr. Tanay M.
Mandot, for the Applicant.

Mr. Zal Andhyarujina, Sr. Advocate a/w. Mr. Raghavendra Mehrotra, Mr.
Shrey Sancheti, Ms. Riya Sayed i/by Lawkhart Legal for the Respondent.
                                   ---

                                   CORAM : G. S. KULKARNI, J.

DATED : MARCH 14, 2022. P.C. :

Arguments concluded. Judgment reserved.

(G. S. KULKARNI, J.)

.....

borey/

 
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