Suraj Narayan Mane And Ors vs The State Of Maharashtra
2022 Latest Caselaw 2511 Bom

                                                                           1/2                            14-IA-422-2022.doc




                                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                          CRIMINAL APPELLATE JURISDICTION

                                                         INTERIM APPLICATION NO. 443 OF 2022
                                                                         IN
                                                           CRIMINAL APPEAL NO. 569 OF 2021

                                Suraj Narayan Mane & Ors.                                 ...Applicant

                                          Versus

                                The State Of Maharashtra                                  ...Respondent
                                                                        WITH
                                                         INTERIM APPLICATION NO. 2920 OF 2021
                                                                          IN
                                                           CRIMINAL APPEAL NO. 538 OF 2021

                                Vijay Suresh Gund                                         ...Applicant

                                          Versus

                                The State Of Maharashtra                                  ...Respondent
                                                                ...
                                Mr. U. R. Agandsurve for Appellant in Appeal No. 569 of 2021.
                                Ms. G. P. Mulekar, APP for Respondent/State
                                                                     ...
             Digitally signed
                                                                  CORAM : S. S. SHINDE &
                                                                          SARANG V. KOTWAL, JJ.

by DNYANESHWAR DNYANESHWAR ASHOK ETHAPE ASHOK ETHAPE Date:

             2022.03.15
             18:04:22 +0530

                                                                  DATE :         14th MARCH, 2022.

                                P.C.:

1. At the outset, learned counsel appearing for the appellant

informs that the original accused No.3 - Amit Hiraman Dhotre has not filed

any appeal. The Secretary of Maharashtra State Legal Services Authority

shall find out, whether the accused No.3 has filed an appeal, and submit

report before next date.

Dnyaneshwar Ethape, PA 2/2 14-IA-422-2022.doc

2. Aforesaid both the Criminal Appeals are arising out of the same

judgment and order passed by Additional Sessions Judge, Pune, therefore,

both the appeals need to be heard together.

3. In that view of the matter list both Appeals and Applications for

hearing on 25.03.2022.

(SARANG V. KOTWAL, J.) (S. S. SHINDE, J.)

Dnyaneshwar Ethape, PA