Gautam Tukaram Jekte And Another vs Sahebrao Shripat Satpute And Ors
2022 Latest Caselaw 2478 Bom

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             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

                       930 SECOND APPEAL NO.28 OF 2022
                        WITH CA/608/2022 IN SA/28/2022

               GAUTAM TUKARAM JEKTE AND ANOTHER
                                 VERSUS
                SAHEBRAO SHRIPAT SATPUTE AND ORS.
                                     ...
           Advocate for Appellants : Mr. Chandrakant V. Thombre
                                     ...

                                          CORAM :       MANGESH S. PATIL, J.

                                          DATE :       11-03-2022

PER COURT :

.                 Mr. Thombre, learned advocate for the appellants seeks

time to take appropriate steps.

2. At his request, the mater stands adjourned to

08-04-2022.

3. Leave is granted to add the copies of the judgment/s.

( MANGESH S. PATIL ) JUDGE

Gajanan