Vimalbai Babu Mule And Another vs Uttam Ramrao Mule And Others
2022 Latest Caselaw 2440 Bom

                                                            937 SA 795 OF 2018.odt

                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            BENCH AT AURANGABAD

                          937 SECOND APPEAL NO.795 OF 2018
                          WITH CA/7480/2018 IN SA/795/2018

                       VIMALBAI BABU MULE AND ANOTHER
                                       VERSUS
                       UTTAM RAMRAO MULE AND OTHERS
                                          ...
                    Advocate for Appellants : Mr. Kedar Balbhim R.

                              CORAM           : MANGESH S. PATIL, J.

                              DATE            : 10.03.2022.


PER COURT :

         Heard.

2. There are inconsistent findings of the courts below. The trial court has dismissed the suit. It is allowed by the appellate court by the judgment and order under challenge.

3. Issue notice to the respondents, returnable on 18.04.2022.

(MANGESH S. PATIL, J.) mkd/-