M/S. Gupta Freight Carrier Thr. ... vs The Executive Director, West ...
2022 Latest Caselaw 2340 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 2055 OF 2021
                              In
                        STAMP NO. OF

 M/s. Gupta Freight Carrier Thr. Prop. Shri.  ....PETITIONER
 Vishal Pannalal Gupta
             V/S
 The Executive Director, West Zone, Mumbai ....RESPONDENT

And Another

S. M. VAISHNAV for Petitioner SATISH RANGNATHRAO DESHPANDE for Respondent

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SMT. JUSTICE M. S. JAWALKAR, JJ DATE : 8th March, 2022 P.C. :

S/shri S.P.Dharmadhikari, Sr.adv. & S.M.Vaishnav, advs. for the petitioner. Shri S.R.Deshpande, adv. for Respondent. Closed for Judgment on 8/3/2022.

( FOR REGISTRAR JUDICIAL )

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