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Sandeep @ Jounty Mahadeo Jadhav ... vs The State Of Maharashtra
2022 Latest Caselaw 2219 Bom

Citation : 2022 Latest Caselaw 2219 Bom
Judgement Date : 4 March, 2022

Bombay High Court

Sandeep @ Jounty Mahadeo Jadhav ... vs The State Of Maharashtra on 4 March, 2022

Bench: S.S. Jadhav, S. V. Kotwal

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                    CR. APPEAL NO. 279 OF 2016

 Sandeep @ Jounty Mahadeo Jadhav And Anr ....APPELLANT
             V/S
 The State Of Maharashtra               ....RESPONDENT

Ms Payoshi Roy i/b Dr Yug Mohit Choudhry, Adv for Appellant Ms Veera Shinde, APP for State

CORAM : HON'BLE SMT. JUSTICE S.S. JADHAV & HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL, JJ DATE : 4th March, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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Sandeep @ Jounty Mahadeo Jadhav ... vs The State Of Maharashtra
2022 Latest Caselaw 2219 Bom

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Sandeep @ Jounty Mahadeo Jadhav ... vs The State Of Maharashtra2022 Latest Caselaw 2219 Bom

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Sandeep @ Jounty Mahadeo Jadhav ... vs The State Of Maharashtra
2022 Latest Caselaw 2219 Bom