Asif Nasir Khan vs The State Of Maharashtra
2022 Latest Caselaw 2172 Bom

Citation : 2022 Latest Caselaw 2172 Bom
Judgement Date : 2 March, 2022

Bombay High Court

Asif Nasir Khan vs The State Of Maharashtra on 2 March, 2022

Bench: S.S. Jadhav, S. V. Kotwal

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                    CR. APPEAL NO. 834 OF 1998

 Asif Nasir Khan                                       ....APPELLANT
             V/S
 The State Of Maharashtra                            ....RESPONDENT

Ms Keral Mehta, a/w Mr Niranjan Mundargi, Adv for Appellant Ms Veera Shinde, APP for State

CORAM : HON'BLE SMT. JUSTICE S.S. JADHAV & HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL, JJ DATE : 2nd March, 2022 P.C. :